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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 84 in The Sikh Gurdwaras Act, 1925

84. Decision as to whether a person is or is not a patit.

- If it is necessary to decide for the purposes of the constitution of the Board or a committee, under the provisions of this Act, whether a person has or has not become a patit the question shall on application being made thereto for this purpose be decided by the Commission.