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State of Uttar Pradesh - Section

Section 5 in U.P. Technical University Act, 2000

5. University open to all classes and creed.

- The University shall be open to all person irrespective of class or creed:Provided that nothing in this section shall be deemed to require the university to admit to any course of study a larger number of students than may be determined by the Regulations:Provided further that nothing in this section shall be deemed to prevent the University for making special provision for admission of students belonging to the Scheduled Castes, the Scheduled Tribes or Other Backward lasses of citizens:Provided also that the University may maintain any college exclusively for women.