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State of Odisha - Section

Section 9 in The Orissa Dangerous Drugs Rules, 1965

9. Possession under a pass or an authorisation.

- A person to whom a pass or an authorisation has been granted under these rules for the transmission of any dangerous medicinal drugs or of any manufactured drug may-possess such quantity of such drug as may be specified in the said pass or authorisation.Chapter-III Restriction on Transmission