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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(1) in Rajasthan Public Procurement Rules, 2012

(1)Bidders may always submit their bids by post or by hand. When so specified in the bidding documents, bidders have the option of submitting their bids electronically. Bidders submitting bids electronically shall follow the electronic bid submission procedure specified in the bidding documents.