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[Cites 0, Cited by 0] [Section 181] [Entire Act]

Union of India - Subsection

Section 181(1) in The Coal Mines Regulations, 2017

(1)Every safety lamp shall be properly assembled and maintained in good order and if any such lamp is found to be defective or damaged, it shall not be used or issued for use until the defect or damage has been remedied.