Section 1A in The Delhi Special Police Establishment Act, 1946
1A. Interpretation section [Inserted by Act 45 of 2003, Section 26 (w.e.f. 12.9.2003).]
Words and expressions used herein and not defined but defined in the Central Vigilance Commission Act, 2003 (45 of 2003), shall have the meanings, respectively, assigned to them in that Act.]
