Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Jammu-Kashmir - Subsection Section 55(b) in The Code of Criminal Procedure, 1989 (1933 A. D.) (b)any person within the limits of such station who has no ostensible means of subsistence, or who cannot give a satisfactory account of himself ; or
