Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 14 in Shri Sanwaliaji Temple Act, 1992 14. Remuneration to members. - Every member of the Board including the President shall be entitle to receive from out of the temple funds such travelling and halting allowances as may be prescribed.
