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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(15) in The SreeNarayanaGuru Open University Act, 2021

(15)When the vacancy occurs in the office of the Vice-Chancellor temporarily or the temporary absence of the Vice-Chancellor, the Chancellor shall have the power to make necessary arrangements for exercising powers and performing duties of the Vice-Chancellor.