Section 3 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014
3. Extension of time when the office is closed.
- Wherever in these rules, any act or proceeding is directed or allowed to be done or taken on a certain day, then, if the office is closed on that day, the act or proceeding shall be considered as done or taken in due time if it is done or taken on the next day on which the office is open.
