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State of Meghalaya - Section

Section 11 in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

11. Fees and allowances to be paid to the members of a Committee of the Board, not being members of the Board.

- A member of a committee of the Board shall be paid in respect of the meetings of the committee and for attending any other work of the Board, travelling allowance, daily allowance and sitting fee if he is a non-official, at the rates specified in Rule 4 as if he were a member of a Board, and, if he is a Government servant, at the rates admissible under the relevant rules of the Government applicable to him.