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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(2)(b) in The Indian Electricity Rules, 1956

(b)[ when an insulation resistance at the consumer's installation is so low as to prevent safe use of energy,] [ Substituted by G.S.R. 529, dated 11.7.1986 (w.e.f. 19.7.1986).]