Madras High Court
V.Sethu Muniyandi vs The District Collector on 12 April, 2017
Bench: A.Selvam, N.Authinathan
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT DATED: 12.04.2017 CORAM THE HONOURABLE MR.JUSTICE A.SELVAM and THE HONOURABLE MR.JUSTICE N.AUTHINATHAN W.P(MD)No.6637 of 2017 V.Sethu Muniyandi .. Petitioner Vs. 1.The District Collector, Collectorate, Ramanathapuram District. 2.The Assistant Divisional Engineer, National Highways, Ramanathapuram, Ramanathapuram District. 3.The Commissioner, Rameswaram Municipality, Rameswaram, Ramanathapuram District. 4.The Tahsildar, Rameswaram Taluk, Ramanathapuram District. 5.The Inspector of Police, Dhanushkodi Police Station, Ramanathapuram District. .. Respondents PRAYER: Writ Petition is filed under Article 226 of the Constitution of India praying for the issuance of a Writ of Mandamus forbearing the respondents granting any permission to put any autostand in front of the petitioner's house in Door No.8/20(J)(3) at Rameswaram Municipality, Ramanathapuram District by considering the petitioner's representation dated 20.03.2017. !For Petitioner : Mr.R.Jegadeeswaran For Respondents : Mr.K.Guru, Additional Government Pleader. :ORDER
[Order of the Court was made by A.SELVAM, J.] This writ petition has been filed under Article 226 of the Constitution of India praying to give necessary direction to the respondents for considering the representation dated 20.03.2017, by way of issuing a writ of mandamus.
2.Mr.K.Guru, learned Additional Government Pleader, has taken notice for the respondents.
3.It is seen from the records that on 20.03.2017 a representation has been given, but the same has not been considered. Under the said circumstances, this Court is inclined to pass the following order.
4.In fine, this writ petition is allowed in part without costs and the first respondent is directed to look into the representation dated 20.03.2017 and dispose of the same within a period of fifteen days.
To
1.The District Collector, Collectorate, Ramanathapuram District.
2.The Assistant Divisional Engineer, National Highways, Ramanathapuram, Ramanathapuram District.
3.The Commissioner, Rameswaram Municipality, Rameswaram, Ramanathapuram District.
4.The Tahsildar, Rameswaram Taluk, Ramanathapuram District.
5.The Inspector of Police, Dhanushkodi Police Station, Ramanathapuram District..