Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 21 in The Agricultural Produce Marketing (Development and Regulation) Act, 2007 21. Term of office of Chairman and Vice-Chairman. - The Chairman and the Vice-Chairman shall hold office for such period as may be prescribed.
