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Chattisgarh High Court

Shailendra Sahu vs State Of Chhattisgarh on 15 January, 2025

1/1 HIGH COURT OF CHHATTISGARH AT BILASPUR Digitally MCRC No. 8292 of 2024 signed by PREETI PREETI KUMARI KUMARI Date:

2025.01.16 16:14:32 Shailendra Sahu versus State of Chhattisgarh +0530 Order Sheet 15/01/2025 Mr. Gaurav Singhal, learned counsel appearing for the applicant.
Mr. B.Bhopa Kumar, learned counsel for the Crime Branch of India(CBI) is not present.
Let the matter be listed again in the next week.
Sd/-
(Ramesh Sinha) Chief Justice Preeti