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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(2)(c) in The Air (Prevention And Control Of Pollution) Act, 1981

(c)all property owned or controlled by the State Board shall, until the Board is reconstituted under sub-section (3), vest in the State Government.