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State of Uttar Pradesh - Section

Section 7 in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

7. Manner of voting.

- The election will be held in accordance with the system of proportional representation by means of the single transferable vote and the voting at such election shall be, by secret ballot. Votes shall be cast in person and no votes shall be received by proxy.