Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] Union of India - Subsection Section 104(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (3)Chief Petty Officers, Petty Officers and men when being passed by an officer shall stand to attention.
