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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(4) in The M.P. Boilers Rules, 1969

(4)
(A)Fees for inspection of valves-Fees for inspection of valves shall be charged as under :-
Subject to a minimum inspection fee of Rs. 500/- per inspection for the valves,
(a) Upto 25 mm Rs. 5/- per piece
(b) Above 25 mm and upto 100 mm Rs. 25/- per piece
(c) Above 100 mm and upto 250 mm Rs. 150/-per piece
(d) Above 250 mm Rs. 150/-per piece
(B)Fees for inspection of forged and cost flanges shall be charged as under :-
(a) Upto and including 25 mm for a batch of 50 or part thereof Rs. 120/-
(b) Over 25 mm upto and including 50 mm for a batch of 50 or partthereof Rs. 240/-
(c) Over 50 mm upto and including 100 mm for a batch of 25 or partthereof Rs. 240/-
(d) Over 100 mm upto and including 250 mm for a batch of 10 orpart thereof Rs. 260/-
(e) Over 250 mm for a batch of 5 or part thereof. Rs. 300/-
For plate flanges the fee shall be charged at half the rate as charged for forged and cast flanges.