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State of Punjab - Section

Section 234 in Punjab Jail Manual, 1996

234. Transfer of warders of one circle from another.

- Transfer of warders from one circle to another shall be made only for special reasons, under the orders of the Inspector-General. Mutual inter-change may, however, be allowed by the Inspector-General with the consent of the parties concerned and the Superintendents of both Headquarters Jails at their own expense. Such warders will be placed on the Promotion Board according to the date of appointment and conduct.