Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(a) in Scheme under Section 100 of Motor Vehicles Act, 1988 (a)the total length of each such route does not exceed 25 kilometres and the total operation per bus, does not exceed 250 kilometres per day;
