Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 16 in Orissa Secretariat Private Secretaries Service Rules, 1997

16. Relaxation.

- When it is considered by the Government that it is necessary or expedient to do so in the public interest, it may by order for reasons to be recorded in writing, relax any of the provisions of these rules in respect of any class or category of persons.