(b)for fixing the proportions in which the proceeds of [***] [The words 'Local Cess, Local Cess Surcharge and' was omitted by Tamil Nadu Panchayats (Fourth Amendment) Act, 2009 (Tamil Nadu Act 12 of 2009)] Surcharge on the Duty on transfers of property shall be distributed among [Village Panchayats, Panchayat Union Councils and District Panchayats] [The words 'Panchayat Union Councils and District Panchayats' were omitted by Tamil Nadu Panchayats (Fourth Amendment) Act, 1999 (Tamil Nadu Act 30 of 1999).]; and