Bombay High Court
Yash Engineers Through Its Sole ... vs The State Of Maharashtra And Others on 28 April, 2022
Author: S. G. Mehare
Bench: R. D. Dhanuka, S. G. Mehare
1 924-WP-4233-22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
924 WRIT PETITION NO.4233 OF 2022 925 WRIT PETITION NO.4295 OF 2022
927 WRIT PETITION NO.4516 OF 2022 928 WRIT PETITION NO.4563 OF 2022
929 WRIT PETITION NO.4564 OF 2022 930 WRIT PETITION NO.4566 OF 2022
931 WRIT PETITION NO.4567 OF 2022 932 WRIT PETITION NO.4572 OF 2022
933 WRIT PETITION NO.4573 OF 2022 934 WRIT PETITION NO.4587 OF 2022
935 WRIT PETITION NO.4605 OF 2022 936 WRIT PETITION NO.4606 OF 2022
937 WRIT PETITION NO.4607 OF 2022 938 WRIT PETITION NO.4608 OF 2022
940 WRIT PETITION NO.4617 OF 2022 941 WRIT PETITION NO.4618 OF 2022
942 WRIT PETITION NO.4619 OF 2022 943 WRIT PETITION NO.4620 OF 2022
944 WRIT PETITION NO.4622 OF 2022 945 WRIT PETITION NO.4633 OF 2022
946 WRIT PETITION NO.4634 OF 2022 947 WRIT PETITION NO.4636 OF 2022
948 WRIT PETITION NO.4637 OF 2022 949 WRIT PETITION NO.4638 OF 2022
950 WRIT PETITION NO.4639 OF 2022 951 WRIT PETITION NO.4641 OF 2022
952 WRIT PETITION NO.4642 OF 2022 953 WRIT PETITION NO.4643 OF 2022
954 WRIT PETITION NO.4644 OF 2022 955 WRIT PETITION NO.4645 OF 2022
956 WRIT PETITION NO.4646 OF 2022 958 WRIT PETITION NO.4765 OF 2022
963 WRIT PETITION NO.4770 OF 2022 964 WRIT PETITION NO.4771 OF 2022
966 WRIT PETITION NO.4773 OF 2022 967 WRIT PETITION NO.4774 OF 2022
976 WRIT PETITION NO.4787 OF 2022 977 WRIT PETITION NO.4788 OF 2022
980 WRIT PETITION NO.4795 OF 2022 981 WRIT PETITION NO.4796 OF 2022
982 WRIT PETITION NO.4797 OF 2022 984 WRIT PETITION NO.4799 OF 2022
985 WRIT PETITION NO.4803 OF 2022 987 WRIT PETITION NO.4805 OF 2022
988 WRIT PETITION NO.4806 OF 2022 989 WRIT PETITION NO.4809 OF 2022
990 WRIT PETITION NO.4810 OF 2022 993 WRIT PETITION NO.4813 OF 2022
994 WRIT PETITION NO.4814 OF 2022 996 WRIT PETITION NO.4817 OF 2022
997 WRIT PETITION NO.4818 OF 2022 1000 WRIT PETITION NO.4822 OF 2022
1005 WRIT PETITION NO.4837 OF 2022 1006 WRIT PETITION NO.4838 OF 2022
1007 WRIT PETITION NO.4839 OF 2022 1009 WRIT PETITION NO.4841 OF 2022
1010 CONT. PETITION NO.188 OF 2022 IN WP/7838/2021
1011 CONT. PETITION NO.206 OF 2022 IN WP/344/2021
1015 CONT. PETITION NO.245 OF 2022 IN WP/7162/2021
1016 CONT. PETITION NO.246 OF 2022 IN WP/7309/2018
1017 WRIT PETITION NO.4365 OF 2018 WITH WP/4359/2018
1018 WRIT PETITION NO.6156 OF 2018 WITH WP/7598/2014 WITH WP/9532/2014
1019 WRIT PETITION NO.8523 OF 2018 1020 WRIT PETITION NO.9721 OF 2018
1021 WRIT PETITION NO.4106 OF 2020 1022 WRIT PETITION NO.1058 OF 2022
1023 WRIT PETITION NO.1270 OF 2022
1024 CONT. PETITION NO.356 OF 2020 IN WP/6625/2019
1026 WRIT PETITION NO.2210 OF 2010 1027 WRIT PETITION NO.4195 OF 2016
1028 WRIT PETITION NO.5109 OF 2016 1029 WRIT PETITION NO.12729 OF 2016
1030 WRIT PETITION NO.12792 OF 2016 1031 WRIT PETITION NO.1978 OF 2018
1032 WRIT PETITION NO.3448 OF 2018 1033 WRIT PETITION NO.6368 OF 2018
1035 WRIT PETITION NO.8642 OF 2018 1036 WRIT PETITION NO.10175 OF 2018
1037 WRIT PETITION NO.11329 OF 2018 1038 WRIT PETITION NO.11333 OF 2018
1039 WRIT PETITION NO.12870 OF 2018 1040 WRIT PETITION NO.162 OF 2020
1041 WRIT PETITION NO.1348 OF 2020 1042 WRIT PETITION NO.5890 OF 2020
1043 WRIT PETITION NO.7547 OF 2020 1044 WRIT PETITION NO.236 OF 2022
1045 WRIT PETITION NO.322 OF 2022 1046 WRIT PETITION NO.453 OF 2022
1047 WRIT PETITION NO.797 OF 2022 1048 WRIT PETITION NO.982 OF 2022
1049 WRIT PETITION NO.1112 OF 2022 1050 WRIT PETITION NO.1196 OF 2022
1051 WRIT PETITION NO.1240 OF 2022 1052 WRIT PETITION NO.1249 OF 2022
1053 WRIT PETITION NO.1255 OF 2022 1054 WRIT PETITION NO.1273 OF 2022
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2 924-WP-4233-22.odt
1055 WRIT PETITION NO.1285 OF 2022 1056 WRIT PETITION NO.1336 OF 2022
1057 WRIT PETITION NO.1707 OF 2022 1058 WRIT PETITION NO.1756 OF 2022
1059 WRIT PETITION NO.1774 OF 2022 1060 WRIT PETITION NO.1775 OF 2022
1061 WRIT PETITION NO.2554 OF 2022 1062 WRIT PETITION NO.2686 OF 2022
1063 WRIT PETITION NO.2721 OF 2022 1064 WRIT PETITION NO.2731 OF 2022
1065 WRIT PETITION NO.2753 OF 2022
1066 WRIT PETITION NO.2817 OF 2022
WITH WP/2816/2022 WITH WP/2814/2022 WITH WP/2808/2022
WITH WP/2812/2022 WITH WP/2813/2022 WITH WP/2809/2022
WITH WP/2806/2022 WITH WP/2807/2022 WITH WP/2810/2022
WITH WP/2822/2022 WITH WP/2811/2022 WITH WP/2818/2022
WITH WP/2823/2022 WITH WP/2819/2022 WITH WP/2821/2022
WITH WP/2824/2022 WITH WP/2815/2022 WITH WP/2820/2022
1067 WRIT PETITION NO.2890 OF 2022
1070 CONT. PETITION NO.242 OF 2019 IN CP/594/2017
1071 CONT. PETITION NO.253 OF 2019 IN WP/8233/2012
1072 CONT. PETITION NO.27 OF 2020 IN WP/7581/2015
1073 CONT. PETITION NO.145 OF 2021 IN WP/9909/2019
1074 CONT. PETITION NO.407 OF 2021 IN WP/4916/2020
1075 CONT. PETITION NO.453 OF 2021 IN WP/9182/2011
1076 CONT. PETITION NO.483 OF 2021 IN WP/713/2021
1077 CONT. PETITION NO.486 OF 2021 IN WP/714/2021
1078 CONT. PETITION NO.492 OF 2021 IN WP/7756/2020
1079 CONT. PETITION NO.67 OF 2022 IN WP/7520/2021
WITH CA/6691/2022 IN CP/67/2022
1080 PUBLIC INTEREST LITIGATION NO.41 OF 2019
1081 PUBLIC INTEREST LITIGATION NO.101 OF 2019
...
Learned counsel for the respective parties are present.
Learned AGPs in respective matters are present.
...
CORAM : R. D. DHANUKA &
S. G. MEHARE, JJ.
DATE : 28-04-2022 PER COURT :-
Due to paucity of time, the aforesaid matters could not be reached.
2. Stand over to 14.07.2022.
3. Interim / ad interim relief, if any, granted earlier to continue till then.
( S. G. MEHARE ) ( R. D. DHANUKA )
JUDGE JUDGE
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