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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(6) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(6)The District Education Officer shall ensure the information mentioned under sub rule (5) are displayed publicly and updated in the District's Website.Part - IV Responsibilities of Schools and Teachers