Calcutta High Court
Housing Development Finance ... vs Mcleod Russel India And Anr on 9 April, 2021
Author: Debangsu Basak
Bench: Debangsu Basak
OC-12
ORDER SHEET
IA No.GA/1/2021
In
CS/74/2021
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
HOUSING DEVELOPMENT FINANCE CORPORATION LTD
VERSUS
MCLEOD RUSSEL INDIA AND ANR
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 9th April, 2021. (Via Video Conference) Appearance:
Mr. Suman Dutta, Adv.
Mr. Sukrit Mukherjee, Adv.
Mr. Paritosh Sinha, Adv.
Mr. Dripto Majumdar, Adv.
Ms. Ayusmita Sinha, Adv.
The Court: The application is taken up for consideration subsequent to the order passed by this Court on April 6, 2021 when the matter was appearing as Item No. 48 in the list of Commercial Division.
It appears that due to inadvertence, the order passed in this matter being IA No.GA/1/2021 in CS/74/2021 was typed and uploaded in the cause title of IA. No.GA/1/2021 in CS/68/2021 which was running in the list as Item No.47 in the Commercial Division on April 6, 2021.
Accordingly, let the order passed by this Court on April 6, 2021 in IA. No.GA/68/2021 in CS/68/2021 be deleted from all available records and 2 the said order be signed and uploaded in IA No.GA/1/2021 in CS/74/2021 (Housing Development Finance Corporation Ltd. Vs. McLeod Russel India Ltd. and ANR).
List the application under the same heading on April 12, 2021.
(DEBANGSU BASAK, J.) R.Bhar