Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Bombay Presidency - Section Section 16 in The Bombay City Civil Court Act, 1948 16. Seal of City Court.– The City Court shall use a seal of such form and dimensions as may be for the timebeing prescribed by the State Government.
