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[Cites 0, Cited by 0] [Section 34J] [Entire Act]

State of Gujarat - Subsection

Section 34J(x) in The Gujarat Agricultural Produce Markets Act, 1963

(x)to publish annually at the close of the year, progress report, balance-sheet, and statement of assets and liabilities and send copies thereof to each member of the Board, the State Government and the Director of Agricultural Marketing, Gujarat State.