Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Rajasthan - Subsection Section 75(2) in Rajasthan State Highways Act, 2014 (2)A person entering a highway in violation of the provisions of this Act shall be guilty of criminal trespass and shall be punishable as such.
