Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Odisha - Subsection Section 75(3) in The Orissa Housing Board Act, 1968 (3)Nothing in this section shall effect the liability of the State Government in respect of loans or debentures guaranteed under Sub-section (5) of Section 54.
