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[Cites 0, Cited by 0] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(1) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(1)A jail official shall accompany prisoners on transfer when their number exceeds ten. The Government property. .documents and private effects sent with the prisoners shall be in his charge.