Section 24(1) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015
(1)No person other than an institution recognised or authorised under this Act shall confer, grant or issue or hold itself out as entitled to confer, grant or issue any Ph.D., post-graduation and graduation degree or any other like award stating or implying that the holder, grantee or recipient is qualified to practice Physiotherapy and Occupational therapy, as the case may be.
