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[Cites 0, Cited by 0] [Section 62F] [Entire Act]

State of Odisha - Subsection

Section 62F(9) in The Orissa Factories Rules, 1950

(9)A notice pointing out the possible circumstances in which pressures above atmospheric pressure may be built up in the reaction vessel, the danger involved and the precaution to be taken by the operators shall be displayed at a conspicuous place near the vessel.