Supreme Court - Daily Orders
Somabai @ Shyama Bai vs B. M. Ashwathkumar on 11 April, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.9 COURT NO.5 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2016
(CC No(s). 6334/2016)
(Arising out of impugned final judgment and order dated 10/06/2015
in MFA No. 6205/2014 passed by the High Court Of Karnataka At
Bangalore)
SOMABAI @ SHYAMA BAI AND ORS Petitioner(s)
VERSUS
B. M. ASHWATHKUMAR AND ANR Respondent(s)
(Wth appln. (s) for c/delay in filing SLP)
Date : 11/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. C.B. Gururaj,Adv.
Mr. K.P. Singh,Adv.
Mr. Prakash Ranjan Nayak,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
(Madhu Bala) (Indu Bala Kapur) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2016.04.11 17:06:07 IST Reason: