Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Somabai @ Shyama Bai vs B. M. Ashwathkumar on 11 April, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.9                              COURT NO.5                  SECTION IVA

                                 S U P R E M E C O U R T O F         I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)....../2016
                                   (CC No(s). 6334/2016)

     (Arising out of impugned final judgment and order dated 10/06/2015
     in MFA No. 6205/2014 passed by the High Court Of Karnataka At
     Bangalore)

     SOMABAI @ SHYAMA BAI AND ORS                                         Petitioner(s)

                                                     VERSUS

     B. M. ASHWATHKUMAR AND ANR                                           Respondent(s)
     (Wth appln. (s) for c/delay in filing SLP)


     Date : 11/04/2016 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE J. CHELAMESWAR
                           HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                  Mr. C.B. Gururaj,Adv.
                                        Mr. K.P. Singh,Adv.
                                        Mr. Prakash Ranjan Nayak,Adv.

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

The special leave petition is dismissed on the ground of delay.

(Madhu Bala) (Indu Bala Kapur) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2016.04.11 17:06:07 IST Reason: