Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 191(2)] [Section 191] [Entire Act]

State of Tamilnadu - Subsection

Section 191(2)(b) in Tamil Nadu Panchayats Act, 1994

(b)the salaries and allowances and the pensions, pensionary contributions and provident fund contributions of its officers and servants;