Madhya Pradesh High Court
Kalu @ Arvind vs State Of M.P. on 5 January, 2019
1 CRA-58-2010 The High Court Of Madhya Pradesh CRA-58-2010 (KALU @ ARVIND Vs STATE OF M.P.) 3 Gwalior, Dated ; 95-01-2019 None for the appellant. List after two weeks. << ALOK KUMAR (RAJEEV KUMAR SHRIVASTAVA) * 2019.01.07 JUDGE 10:40:02 +05'30' AKS