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International Treaty - Section

Section 1 in Extradition Agreement between the Government of the Republic of India and the Government of the French Republic

1. The Contracting States undertake to surrender to each other, subject to the provisions and conditions laid down in this Agreement, all persons against whom the competent authorities of the Requesting State are proceeding for an offence or who are wanted by the said authorities for the carrying out of a sentence of imprisonment.

Article 2Extraditable Offences