Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Haryana - Subsection Section 140(4) in The Haryana Motor Vehicles Rules, 1993 (4)All doors shall be so designed as to be readily opened in case of need from inside and outside of the public service vehicle.