Delhi High Court - Orders
Continental Engineering Corporation vs Sugesan Transport Pvt. Ltd on 12 November, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 38/2021 & EX.APPL.(OS) 981/2021,
EX.APPL.(OS) 1034/2021
CONTINENTAL ENGINEERING CORPORATION
..... Decree Holder
Through: Mr. Anil Kher, Senior Advocate with
Mr. Kunal Kher and Mr. Sandeep
Thukral, Advocates.
versus
SUGESAN TRANSPORT PVT. LTD ..... Judgement Debtor
Through: Mr. Udian Sharma and Mr. Jaitegan
Singh Khurana, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 12.11.2021 [VIA HYBRID MODE]
1. It is already 04:50 PM. It is not possible to hear the matter today.
2. Re-notify on 10th January, 2022.
SANJEEV NARULA, J NOVEMBER 12, 2021 as