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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(1) in The Gujarat Police Act, 1951

(1)Every Police Officer [***] [The words 'of and' were deleted by Bombay 20 of 1953, section 3.] [of the grade of Inspector or below] [These words were substituted for the words 'below the grade of Inspector' by Bombay 28 of 1954, section 3.], shall on appointment receive a certificate in form provided in Schedule II. The certificate shall be issued under the seal of such officer as the State Government may by general or special order direct.