Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 89 in The Punjab Town Improvement Trust Rules, 1939 89. The Improvement Trust shall make their own arrangements for the printing and supply of forms. They should consult with each other on this matter.
