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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 52(1)(c) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(c)where a company is the addressee, at the registered office of the company or, in the event of the registered office of the company not being in Jammu and Kashmir, at any office of the company in Jammu and Kashmir;