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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(i) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(i)"Registration Officer" means the Electoral Registration Officer appointed by the Collector for registration of voters for election to Mandi Samities in a district and includes an Assistant Electoral Registration Officer;