Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 176 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

176. Hoardings.

- The employer shall ensure at a construction site of building or other construction work that hoardings are constructed when the Chief Inspector consider it necessary for protection of building workers and directs such employer to construct such hoardings.