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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2)(b) in The Hind Cycles And Sen-Raleigh Limited (Nationalisation) Act, 1980

(b)Deduction made from the salaries and wages of the employee for provident fund, the Employees' State Insurance Fund, premium and relating to the Life Insurance Corporation of India or for any other purpose.