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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(10)(b) in The Madurai Corporation Services (Discipline and Appeal) Rules, 1975

(b)Non-promotion of a member of the service whether in a substantive or officiating capacity after consideration of his case to a class or category for promotion which he is eligible;