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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Mizoram - Subsection

Section 33(1)(c) in Mizoram (Land Revenue) Act, 2013

(c)that the certificate, etc was obtained with deceit or illegally or fraudulently by any mala fide concealment of material facts from the Revenue Officer and his subordinates or officials of Revenue Department or private individual, or