Central Information Commission
Shri G.B. Singh, Shri Sri Krishna & Shri ... vs Dda on 23 June, 2009
430 GBSinghVsDDA 23 06 5 1 CENTRAL INFORMATION COMMISSION Room No.308, B wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066 Complaint No. CIC/WB/C/2008/00430/LS This is in continuation of this Commission's Interim Decision dated 26/02/2009. As scheduled, the matter was heard on 23/06/2009. The following are present:
DDA:-
(1) Shri V.K. Agarwal, Chief Engineer (East Zone); (2) Shri K.R. Hingorani, Superintending Engineer (East Zone)(HQ); (3) Shri V.S. Jainth, Executive Engineer (Eastern Division-9); (4) Shri D.K. Rathi, Deputy Director(LM)(East Zone).
Appellants:-
(1) Shri G.B. Singh;
(2) Shri Sri Krishna;
(3) Shri B.K. Mehta.
2. The parties were heard. As agreed by the parties, the following decisions were
unanimously taken:-
(i) The land proposed for Shopping Complex is presently being utilised for
marriage functions etc. It is the grievance of the Appellants that due to such functions, their peace and tranquility and the studies of the school and college students living in neighbourhood is being disturbed. The Chief Engineer assures that the practice of hiring out the venue for marriage functions etc. would be stopped forthwith. The bookings already made, however, would be honoured;
(ii) The park area has been handed over to the MCD. It is for the MCD to protect it from encroachments etc.;
(iii) DDA would ensure that the road running on the eastern flank of the Shopping Complex is protected from potential encroachments;
(iv) An area of about 500 sq mtrs meant for service personnel will not be interfered with till the issue has been sorted out with the Planning Department of DDA;
(v) The DDA will take action as per law in regard to the area which has since been declared as unauthorized regularized colony Jitar Nagar.
3. The matter stands closed at the Commission's end subject to the above directions.
Sd/-
(M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.
(K.L. Das) Copy to:-
Assistant Registrar (1)Shri G.B. Singh, (2)Commissioner, MCD, Delhi.
Tele: 011 2671 73 53 85, Mausam Vihar, Delhi-110051
Fax: 011 2610 62 76
(3) Commissioner(Plg.), DDA.