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Calcutta High Court

Indrajit Roy vs Alakesh Das on 10 July, 2018

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD - 29
                                 ORDER SHEET
                                GA 3778 of 2017
                                       With
                                  EP 2 of 2004
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                   INDRAJIT ROY
                                      Versus
                                   ALAKESH DAS



  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 10th July, 2018.

Appearance:

Mr. Dipayan Chowdhury, Adv. Mr. Souma Bhattacharya, Adv. Ms. Priyanka Chowdhury, Adv.
For the applicant The Court : Affidavit-of-service filed in Court today be taken on record.
List this matter after fortnight.
(MOUSHUMI BHATTACHARYA, J.) A Dey