Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 22] [Section 2] [Entire Act] Union of India - Subsection Section 2(15) in The Electricity (Supply) Act, 1948 (15)other expressions have the meanings respectively assigned to them in the Indian Electricity Act, 1910 (9 of 1910).
